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Supreme Court Sets Aside Order Disqualifying Manipur MLA's Keshtrimayum Biren Singh - (09 Dec 2021)

CIVIL

Supreme Court has set aside an order of disqualification passed by the Speaker of Manipur Legislative Assembly disqualifying Keshtrimayum Biren Singh, Yengkhom Surchandra Singh and Sanasam Biren Singh from the term of the 11th Legislative Assembly of Manipur.

Tags : SUPREME COURT   MANIPUR MLA'S KESHTRIMAYUM BIREN SINGH  

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