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Lok Sabha Passes High Court and Supreme Court Judges Amendment Bill, 2021 - (09 Dec 2021)

SERVICE

Lok Sabha has passed the High Court and Supreme Court Judges (Salaries and Conditions of Service) Amendment Bill, 2021 that seeks to amend the High Court Judges (Salaries and Conditions of Service) Act, 1954, and the Supreme Court Judges (Salaries and Conditions of Service) Act, 1958.

Tags : LOK SABHA   HIGH COURT AND SUPREME COURT JUDGES AMENDMENT BILL   2021  

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