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Kerala HC Asks State to File Report in Proceedings on Excess Land of MLA - (09 Dec 2021)

CIVIL

Kerala High Court has asked the State government to file a report on the status of the proceedings initiated to implement the order of the State Land Board to recover the excess land in the possession of Nilambur MLA P.V. Anwar.

Tags : KERALA HIGH COURT   REPORT IN PROCEEDINGS ON EXCESS LAND OF MLA  

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