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NGT Constitutes Joint Expert Committee for Remediation of Fly Ash from Ennore - (09 Dec 2021)

ENVIRONMENT

National Green Tribunal has constituted a joint expert committee to be headed by retired IAS officer Santha Sheela Nair to prepare a detailed project report for remediation of fly ash from Ennore and to prepare a report detailing damages caused to the river basin.

Tags : NATIONAL GREEN TRIBUNAL   REMEDIATION OF FLY ASH FROM ENNORE  

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