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Kerala HC Directs to Widely Broadcast Facilities to Enable More Devotees Attend Sabarimala Darshan - (08 Dec 2021)

CIVIL

Kerala High Court has directed the State and the Travancore Devaswom Board (TBD) to broadly promulgate the facilities recently made available to Sabarimala pilgrims to facilitate entry to more devotees to the temple and to attend darshan therein, in view of the two month pilgrimage season.

Tags : KERALA HIGH COURT   SABARIMALA DARSHAN  

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