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Orissa HC Asks to File Affidavit Specifying Steps to Implement Manual Scavenging Prohibition Act - (08 Dec 2021)

CIVIL

Orissa High Court has asked the State Government to file an affidavit specifying steps it has taken so far to implement the Prohibition of Employment as Manual Scavengers and their Rehabilitation Act (PEMSR Act), 2013.

Tags : ORISSA HIGH COURT   MANUAL SCAVENGING PROHIBITION ACT  

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