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Madras High Court Restrains Coercive Action Against Digital Media Platforms Under IBDF - (08 Dec 2021)

MEDIA AND COMMUNICATION

Madras High Court has restrained the Central Government from taking any coercive action under the Information Technology Rules 2021, against digital media platforms that are members of the Indian Broadcasting and Digital Foundation, including Sun TV Network.

Tags : MADRAS HIGH COURT   COERCIVE ACTION AGAINST DIGITAL MEDIA PLATFORMS  

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