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NHRC Takes Suo Motu Cognizance of Media Reports on Killing of Civilians in Nagaland - (08 Dec 2021)

HUMAN RIGHTS

National Human Rights Commission, NHRC, India has taken suo-motu cognizance of media reports on the killing of at least 14 civilians in Oting village in Mon district of Nagaland as a result of the action of the Armed Forces.

Tags : NATIONAL HUMAN RIGHTS COMMISSION   KILLING OF CIVILIANS IN NAGALAND  

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