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Delhi HC Directs Police to Ensure Covid-19 Protocols in Sadar Bazaar Area - (08 Dec 2021)

CIVIL

Delhi High Court has directed the city police to ensure that the COVID-19 protocols are strictly followed in the city's Sadar Bazaar area in a plea seeking directions for taking legal action against the Delhi police officials for violating the Covid-19 guidelines on duty and not implementing the Covid-19 guidelines despite issuance of circulars by Ministry of Home Affairs and Delhi Disaster Management Authority.

Tags : DELHI HIGH COURT   COVID-19 PROTOCOLS IN SADAR BAZAAR AREA  

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