Bombay HC: Wife Humiliating Husband in Front of His Friends is Amounts to Cruelty  ||  Delhi HC Interprets Doctrine of “Compelled Self-Publication”,  ||  Del. HC Issues Summons to Campus Sutra in Trademark Infringement Suit Filed by Footwear Brand Campus  ||  Bombay HC Dismisses PIL Seeking Restraining Order against PRADA  ||  Delhi HC: Cannot Bypass Bar on Revision of Interlocutory Order by Invoking Inherent Jurisdiction  ||  Delhi HC: Prosecutrix’s Refusal to Undergo Medical Examination Weakens the Case  ||  Bom. HC: No Provision under JJ Act that Allows Adoption of a Child of Foreign Citizenship  ||  SC Passes Order to Prevent Russian Mother’s Attempt to Flee with Child  ||  SC: Deprivation of Natural Heir from Will May Not Raise Suspicion  ||  SC: Denying Female Heir Right in Property Only Exacerbates Gender Division    

Kerala HC Issues Notice to Sree Narayana Guru College in Sexual Harassment Allegations - (08 Dec 2021)

CRIMINAL

Kerala High Court has issued notice to the concerned authorities at the Sree Narayana Guru College in a petition alleging biased investigation into sexual harassment allegations levelled by several students against a professor.

Tags : KERALA HIGH COURT   SREE NARAYANA GURU COLLEGE  

Share :        

Disclaimer | Copyright 2025 - All Rights Reserved