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Madras HC Reserves Order on Maintainability of Plea Challenging AIADMK Intra-Party Elections - (08 Dec 2021)

ELECTION

Madras High Court has reserved its orders on a writ petition challenging the legality of intra-party elections to the post of Coordinator and Joint Coordinator of AIADMK (All India Anna Dravida Munnetra Kazhagam.

Tags : MADRAS HIGH COURT   AIADMK INTRA-PARTY ELECTIONS  

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