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Supreme Court Issues Notice on Plea Challenging 18% GST on Mining Operations - (08 Dec 2021)

GOODS AND SERVICES TAX

Supreme Court has issued notice on two writ petitions challenging the October 6 circular through which the government of India has clarified that Goods and Services Tax is applicable on services by way of grant of mineral exploration and mining rights at the rate of 18%.

Tags : SUPREME COURT   18% GST ON MINING OPERATIONS  

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