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Bombay HC: Refund Application Filed Manually Not to be Filed in FORM GST RFD 01 on GST Portal - (08 Dec 2021)

GOODS AND SERVICES TAX

Bombay High Court held that the refund application filed Manually not supposed to be filed in FORM GST RFD 01 on GST portal.

Tags : BOMBAY HIGH COURT   FORM GST RFD 01 ON GST PORTAL  

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