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Karnataka HC Directs State to Register New Non-Transport Vehicles As Per Prior Rules - (08 Dec 2021)

MOTOR VEHICLES

Karnataka High Court has directed the State Government to register new non-transport vehicles and fully-built transport vehicles on first sale as per the rules that existed prior to enacting a new rule, which allowed authorised dealers of such vehicles to register vehicles with effect from October 31.

Tags : KARNATAKA HIGH COURT   REGISTER NEW NON-TRANSPORT VEHICLES  

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