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Karnataka HC Dismisses Pleas Against BDA Notification for Developing Shivaram Karanath Layout - (07 Dec 2021)

CIVIL

Karnataka High Court has dismissed a batch of petitions challenging the validity of final notification issued by the Bangalore Development Authority (BDA) in October 2018 for formation of Dr. K. Shivaram Karanth Layout, on over 3546 acres 12 Guntas Acres of land.

Tags : KARNATAKA HIGH COURT   SHIVARAM KARANATH LAYOUT  

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