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Delhi HC Directs Govt to File Additional Affidavit in Plea Challenging New Excise Policy - (07 Dec 2021)

CIVIL

Delhi High Court has directed the Delhi Government to file an additional affidavit in a plea challenging its new Excise Policy inasmuch as it allegedly permits auction of right to collect taxes.

Tags : DELHI HIGH COURT   PLEA CHALLENGING NEW EXCISE POLICY  

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