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Kerala HC Directs State to Explain Steps to be Taken for 8-Year Old Girl Accused of Theft - (07 Dec 2021)

CRIMINAL

Kerala High Court has directed the State government to explain what it proposed to do for the 8-year-old girl who was mortified by a pink police officer in public, accusing her of theft.

Tags : KERALA HIGH COURT   8-YEAR OLD GIRL ACCUSED OF THEFT  

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