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Calcutta HC Quashes Order on CBI Probe Into Irregularities in Non-Teaching Staff Appointments - (07 Dec 2021)

CRIMINAL

Calcutta High Court has quashed a Single Bench order wherein a Central Bureau of Investigation (CBI) probe had been ordered into the alleged irregularities in the appointment of Group-D (non-teaching staff) in sponsored Secondary and Higher Secondary schools under the West Bengal Board of Secondary Education (WBBSE) on the purported recommendation by the West Bengal Central School Service Commission (WBSSC).

Tags : CALCUTTA HIGH COURT   IRREGULARITIES IN NON-TEACHING STAFF APPOINTMENTS  

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