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Supreme Court Asks to Chalk Out Plan to Rehabilitate Evicted Slum Dwellers - (07 Dec 2021)

CIVIL

Supreme Court has asked the Ministry of Railways, State Governments and Municipal Corporations to chalk out a plan with regards to rehabilitation of slums dwellers living adjacent to Railway Tracks in Gujarat and Haryana.

Tags : SUPREME COURT   REHABILITATE EVICTED SLUM DWELLERS  

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