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SC Issues Notice on Parsi Group's Plea to Allow Last Rites As Per Religious Practices - (07 Dec 2021)

CIVIL

Supreme Court has issued notice on a plea by the Surat Parsi Panchayat Board for a direction to permit it and its members to perform Dokhmenashini/last rites in Dokhmas of its members having died due to Covid 19, in accordance with their religious practices which is duly protected by the Constitution.

Tags : SUPREME COURT   LAST RITES AS PER RELIGIOUS PRACTICES  

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