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Karnataka High Court Quashes Order Transferring Puttenahalli Bird Reserve to BBMP - (06 Dec 2021)

ENVIRONMENT

Karnataka High Court has quashed a 2009 government order by which it handed over the Puttenahalli Birds Conservation Reserve, Yelahanka to the Bruhat Bengaluru Mahanagara Palike (BBMP).

Tags : KARNATAKA HIGH COURT   PUTTENAHALLI BIRD RESERVE  

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