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Supreme Court Refuses Urgent Listing for Builders' Plea to Lift Construction Ban in Delhi - (06 Dec 2021)

ENVIRONMENT

Supreme Court has turned down a plea made on behalf of a builders group for urgent listing of its plea to lift the blanket ban imposed on construction activities in Delhi-NCR on account of the worsening air quality.

Tags : SUPREME COURT   BUILDERS' PLEA TO LIFT CONSTRUCTION BAN IN DELHI  

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