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Calcutta HC Calls for Inquiry Into Police Officials' Conduct for Not Investigating Mob Lynching Case - (06 Dec 2021)

CRIMINAL

Calcutta High Court has called for an inquiry into the conduct of the Officers-in-Charge of two police stations in the state, pulling up West Bengal Police for not following Police Regulation of Bengal in relation to a Mob Lynching Case.

Tags : CALCUTTA HIGH COURT   MOB LYNCHING CASE  

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