Supreme Court Awards Rs. 6 Lakh to Man Acquitted After 6 Years, Faults UP Police Probe || Supreme Court: High Courts Can Restore Power on 50% Deposit in Arbitrary Theft Assessments || Supreme Court: Cooperative Society Cannot Deny RTI Records as Personal if Registrar Can Access Them || SC: CoC Cannot Withdraw Approved Resolution Plan Over Improved Corporate Debtor Finances || Delhi High Court: 24-Week Limit Alone Cannot Restrict Medical Termination of Pregnancy || Allahabad High Court Rejects Challenge to 18% GST on Online Legal Database Services || Madras High Court: FIR Registration Does Not Decide Guilt; Prior Hearing of Accused Not Required || Kerala High Court Orders Speedy Prosecution Sanction Process in Sabarimala Gold Theft Case || Allahabad HC: Missing RT-PCR Report Cannot Bar COVID-19 Compensation if Records Confirm Infection || MP High Court Directs Indore Police to Deploy Volunteers for Reporting Noise Pollution Violations

SEBI DRG II Study Suggests Measures To Enhance Retail Participation- (Securities and Exchange Board of India) (01 Mar 2016)

MANU/SPRL/0044/2016

Capital Market

The Securities and Exchange Board of India released its Development Research Group - II (DRG- II) Study titled, "The elusive retail investor: How deep can (and should) India's stock markets be?", suggesting various measures to enhance retail investor participation in the securities market. The study finds various areas which can be looked at to achieve the same. It calls for taking into consideration the need for smaller investors to invest in small lots and their 'weakness relative to institutional and high net worth individuals'.

Tags : RETAIL INVESTMENT CAPITAL MARKET SMALL INVESTORS

Share :