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Supreme Court Grants Pre-Arrest Bail to Man Accused of Raping Olympian Mayookha Johny's Friend - (06 Dec 2021)

CRIMINAL

Supreme Court has granted anticipatory bail to C.C Johnson, the man accused of raping Olympian Mayookha Johny's friend, and for capturing her nude photographs to blackmail her with a direction to the accused to cooperate with the investigation.

Tags : SUPREME COURT   OLYMPIAN MAYOOKHA JOHNY'S FRIEND  

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