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Patna HC: Judiciary Witnessing Large Number of Custodial Deaths Caused by Police Officers - (06 Dec 2021)

CRIMINAL

Patna High Court has observed that the Judiciary is witnessing a large number of custodial deaths caused by men in uniform, stating that giving third-degree treatment to the apprehended accused and that too for extracting confession is the worst crime in a civilized society which can be committed by a Police officer.

Tags : PATNA HIGH COURT   LARGE NUMBER OF CUSTODIAL DEATHS  

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