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Income-tax (3rd Amendment) Rules, 2016- (Ministry of Finance ) (01 Mar 2016)

MANU/CBDT/0015/2016

Direct Taxation

The Central Board of Direct Taxes notified Income-tax (3rd Amendment) Rules, 2016 amending the Income-tax Rules, 1962. The Rules substitute provisions pertaining to Form of appeal to Commissioner (Appeals) and substitute Form No. 35 to that effect.

Tags : INCOME TAX   APPEAL   FORM 35  

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