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Calcutta HC Transfers Abhishek Banerjee's Defamation Suit Against Suvendu Adhikari - (03 Dec 2021)

CIVIL

Calcutta High Court has ordered the transfer of a defamation suit filed by Trinamool Congress (TMC) national general secretary Abhishek Banerjee against BJP MLA and Leader of Opposition in West Bengal Assembly Suvendu Adhikari from Burdwan Court to a Court in Kolkata.

Tags : CALCUTTA HIGH COURT   DEFAMATION SUIT AGAINST SUVENDU ADHIKARI  

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