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P&H HC Orders Correction in Woman's Date of Birth by Relying Upon Her Educational Certificate - (03 Dec 2021)

EDUCATION

Punjab and Haryana High Court has ordered the Haryana government to carry out a correction in the birth certificate of a woman (petitioner before the court) on the basis of her educational certificates issued by CBSE in the seeking directions to correct date of birth in birth certificate from December 19, 1982, to December 17, 1982, being a clerical mistake.

Tags : PUNJAB AND HARYANA HIGH COURT   CORRECTION IN WOMAN'S DATE OF BIRTH  

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