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Delhi HC: Call Detail Records of Special Task Force Officers Must Not Be Exposed - (03 Dec 2021)

CRIMINAL

Delhi High Court has observed that the call data records of the Special Task Force officers must not be exposed unless it is extremely necessary for the facts of the case as exposure of the same would endanger the officers as well as their informers.

Tags : DELHI HIGH COURT   CALL DETAIL RECORDS OF SPECIAL TASK FORCE OFFICERS  

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