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Calcutta HC Directs State to Consider Inclusion of Gachhi Unorganised Workers - (03 Dec 2021)

LABOUR AND INDUSTRIAL

Calcutta High Court has directed the Secretary, Labour Department, Government of West Bengal to consider a representation to include a section of unorganized workers called Gachhi who earn their livelihood by climbing on tress and cutting nuts/coconuts/jaggery etc within the list of beneficiaries under the Samajik Suraksha Yojana, 2017.

Tags : CALCUTTA HIGH COURT   GACHHI UNORGANISED WORKERS  

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