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SC Directs WB Govt to Designate More Special Courts to Try Offences Specified in NIA Act's Schedule - (03 Dec 2021)

CIVIL

Supreme Court has directed the State of West Bengal to designate more dedicated Courts of Sessions as Special Courts for the trial of offences specified in the schedule appended to the National Investigation Agency Act 2008.

Tags : SUPREME COURT   SPECIAL COURTS  

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