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Ministry of Commerce and Industries Revises User Charges for SEZ-Online Services - (03 Dec 2021)

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Ministry of Commerce and Industries has notified the revised user charges for SEZ-Online services will be as under and would be effective from November 15, 2021. The government has notified that the transaction of Rs. 50 excluding the taxes is payable on Bill of Entry / Shipping Bill / DTA Sale / Deemed Export / DTA Procurement with Export Benefit / Zone to Zone Transfer / DTA Procurement / Temporary Removal / Sub-contracting.

Tags : MINISTRY OF COMMERCE AND INDUSTRIES   USER CHARGES FOR SEZ-ONLINE SERVICES  

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