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Delhi HC Issues Notice on Plea for Revision of Wages of Palledars Working in Agricultural Markets - (02 Dec 2021)

LABOUR AND INDUSTRIAL

Delhi High Court has issued notice on a plea concerning the issue of non-revision of wages payable to Palledars or head load workers, employed in city agricultural markets. The plea also concerns issuance of G-category licenses to them.

Tags : DELHI HIGH COURT   REVISION OF WAGES OF PALLEDARS  

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