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Karnataka HC: Can't Pass Blanket Orders to Protect Doctors from Acts of Violence - (02 Dec 2021)

CIVIL

Karnataka High Court has dismissed a petition filed by one Dr Vinod G Kulkarni, seeking directions to authorities to protect doctors/medical practitioners from acts of violence by dissatisfied relatives of patients.

Tags : KARNATAKA HIGH COURT   ACTS OF VIOLENCE BY RELATIVES OF PATIENTS  

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