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SC Dismisses Plea Challenging Online Mode & Pattern Changes of Cost Accountancy Exams - (02 Dec 2021)

EDUCATION

Supreme Court has dismissed the writ petition challenging the pattern of the Intermediate and Final CMA Exams which is scheduled to be conducted online on 8th December by Institute of Cost Accountants of India (ICMAI).

Tags : SUPREME COURT   COST ACCOUNTANCY EXAMS  

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