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Files related to Netaji Subhash Chandra Bose declassified - (02 Mar 2016)

MANU/PIBU/0288/2016

Miscellaneous

The Indian government has declassified all available classified files on Netaji Subhash Chandra Bose and transferred the same to National Archives of India for permanent retention. All declassified files pertaining to Netaji Subhas Chandra Bose received in the National Archives of India, are first subjected to preliminary conservation and digitization, before being released in public domain. Both of these are time consuming exercise.

Tags : SUBHASH CHANDRA BOSE   CLASSIFIED FILES   ARCHIVES  

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