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Kerala HC Reduces Sentence Imposed on Former Catholic Priest Mathew Vadakkumchery - (02 Dec 2021)

CRIMINAL

Kerala High Court has reduced the sentence imposed on former Catholic priest Robin Mathew Vadakkumchery from 20 years to 10 years of rigorous imprisonment coupled with a fine of Rupees one lakh in Kottiyoor rape case.

Tags : KERALA HIGH COURT   KOTTIYOOR RAPE CASE  

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