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Special NIA Court Refuses Temporary Bail to Anand Teltumbde to Visit Mother - (02 Dec 2021)

CRIMINAL

Special National Investigation Agency Court has rejected Dalit scholar and Bhima Koregaon - Elgar Parishad case accused Anand Teltumbde's plea for temporary bail to visit his 90-year-old mother for 15 days following brother - Milind's - death in an encounter.

Tags : SPECIAL NATIONAL INVESTIGATION AGENCY COURT   ANAND TELTUMBDE  

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