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Bombay High Court Upholds Maintenance Tribunal's Power to Pass Eviction Orders - (02 Dec 2021)

CIVIL

Bombay High Court has observed that the Maintenance Tribunal under the Maintenance and Welfare of Parents and Senior Citizens Act, 2007 can pass an order for removal of a person from the senior citizen's property.

Tags : BOMBAY HIGH COURT   POWER TO PASS EVICTION ORDERS  

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