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Calcutta HC Seeks Response on Time Period to Notify Elections of Remaining Municipal Bodies - (02 Dec 2021)

ELECTION

Calcutta High Court has heard extensive arguments while adjudicating upon a petition moved by BJP Sate vice-president Pratap Banerjee seeking direction to the West Bengal government and the State Election Commission (SEC) to hold municipal polls in the State in one phase.

Tags : CALCUTTA HIGH COURT   ELECTIONS OF REMAINING MUNICIPAL BODIES  

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