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Karnataka High Court Refuses to Vacate Interim Order Allowing KSLU to Conduct LLB Exam - (02 Dec 2021)

EDUCATION

Karnataka High Court has refused to modify its order by which it had permitted Karnataka State Law University (KSLU) to hold the intermediate semester examination for LLB students. However, the results of the examinations shall be subject to further orders of the Court.

Tags : KARNATAKA HIGH COURT   LLB EXAM  

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