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Delhi HC Directs on Repairing Works of Sewage and Water Pipelines Passing Through Cemetery - (02 Dec 2021)

CIVIL

Delhi High Court has directed the Delhi Jal Board to immediately commence repairing work of the sewage and water pipelines passing through a cemetery in Delhi's Nizamuddin area.

Tags : DELHI HIGH COURT   REPAIRING WORKS OF SEWAGE AND WATER PIPELINES  

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