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SC Issues Notice on Plea Against NGT Order Stopping Commercial Activities at Nahargarh Fort, Jaipur - (02 Dec 2021)

ENVIRONMENT

Supreme Court has issued notice in the appeal filed by the Secretary Department Of Archaeology And Museums. State of Rajasthan challenging National Green Tribunal's order of closing all the commercial activities, including restaurants and light and sound show at the Nahargarh Fort, near Jaipur.

Tags : SUPREME COURT   STOPPING COMMERCIAL ACTIVITIES AT NAHARGARH FORT   JAIPUR  

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