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Lok Sabha Passes Assisted Reproductive Technology (Regulation) Bill, 2020 - (02 Dec 2021)

CIVIL

Lok Sabha has passed the Assisted Reproductive Technology (Regulation) Bill, 2020 that proposes the establishment of a national registry and registration authority for all clinics and medical professionals serving in the field.

Tags : LOK SABHA   ASSISTED REPRODUCTIVE TECHNOLOGY (REGULATION) BILL   2020  

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