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AP HC Directs to Submit Report on Withdrawal of Cases Against MPs/MLAs - (02 Dec 2021)

CIVIL

Andhra Pradesh High Court has directed the Principal Secretary (Home) to submit a report on the withdrawal of prosecution of sitting and former MPs / MLAs in various cases, without its permission, by December 24.

Tags : ANDHRA PRADESH HIGH COURT   WITHDRAWAL OF CASES AGAINST MPS/MLAS  

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