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Delhi High Court Issues Notice o Sharjeel Imam's Plea for Bail in 2019 Jamia Rioting Case - (01 Dec 2021)

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Delhi High Court has issued notice on the bail plea filed by Sharjeel Imam in a 2019 case alleging that he delivered provocative speeches which led to Delhi Riots at various places.

Tags : DELHI HIGH COURT   BAIL IN 2019 JAMIA RIOTING CASE  

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