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Kerala High Court Reduces Sentence Awarded to Former Priest to 10 Yrs Imprisonment - (01 Dec 2021)

CRIMINAL

Kerala High Court has reduced the sentence imposed on former priest Robin Mathew Vadakkumchery in the infamous Kottiyoor rape case that had shaken the public conscience, where he was accused of raping and impregnating a minor girl in 2016.

Tags : KERALA HIGH COURT   SENTENCE AWARDED TO FORMER PRIEST  

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