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Delhi HC Issues Notice on Pleas Seeking Recognition of Marriage of Lesbian Couples - (01 Dec 2021)

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Delhi High Court has issued notices to the Central Government on two pleas seeking recognition of marriage of Transgender persons and lesbian couples. The Court had clubbed the petitions with a batch of pleas concerning recognition and registration of same-sex marriages in the country.

Tags : DELHI HIGH COURT   RECOGNITION OF MARRIAGE OF LESBIAN COUPLES  

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