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Delhi HC Upholds Rejection of Man from ITBP Recruitment for Having Tattoo on Right Saluting Arm - (01 Dec 2021)

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Delhi High Court has upheld the rejection of a man against the post of Constable (Driver) in the Indo-Tibetan Border Police Force (ITBP) for the reason of him having a tattoo on his right saluting arm.

Tags : DELHI HIGH COURT   REJECTION OF MAN FROM ITBP RECRUITMENT  

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